Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 1 in The Gujarat District Planning Committees Act, 2008

1. Short title, extent and commencement.

(1)This Act may be called the Gujarat District Planning Committees Act, 2008.
(2)It extends to the whole of the State of Gujarat except the areas to which the provisions of the Bombay Provincial Municipal Corporations Act, 1949 (Bombay LIX of 1949) apply.