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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(ix) in Pilikula Development Authority Act, 2018

(ix)for promotion and dessemination of scientific knowledge and to create interest in various fields of science and technology among general public and students, and to facilitate them to have hands on experience;