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State of Punjab - Section

Section 47 in The Punjab Factory Rules, 1952

47. Urinals to conform to public health requirements.

- Urinals, other than those connected with an efficient water-borne sewerage system, and urinals in a factory wherein more than two hundred and fifty workers are ordinarily employed, shall comply with the standard laid down by the Public Health Authorities with respect to designs, and use of water and disinfectants for flushings.