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[Cites 0, Cited by 0] [Section 951(11)] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(11)(x) in Bihar Education Code, 1961

(x)All recurring and non-recurring expenditure on Hostels including (Hostel buildings) except the messing charges should be shown as indirect expenditure on hostels. Where several hostels share a medical officer, the salary, etc., should be divided among them in proportion to the average number of boarders during the year in each.