Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25C(2)] [Section 25C] [Entire Act]

Union of India - Subsection

Section 25C(2)(a) in THE FINANCE ACT, 2021

(a)recommend to the Board for the appointment, remuneration and terms of appointment of the internal auditor;