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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(b) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

(b)who, in any slum area or the other congested area, own any plot of land measuring less than 67 square metres or own any building in any slum area or other congested area;