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State of Tamilnadu - Section

Section 4 in Installation, Safeguarding and Accounting of Hundials Rules, 1975

4. Temporary hundial.

- Every temporary hundial or receptacle installed for festivals or other occasion shall be sealed by the inspector or other officer deputed by the appropriate authority before they are actually installed and the keys of the same shall be put in a bag and the bag sealed with the departmental seal and handed over to the concerned Executive Authorities of the religious institutions. The bag shall be opened in the presence of those present at the time of opening of hundials or receptacles by the officer of the department authorised by the appropriate authority. The provisions of rule 3(6) in so far as they relate to the opening and counting of permanent hundials and receptacles and their closures and sealing shall apply to the temporary hundials referred to in this rule. The temporary hundials shall be serially numbered and a record of the same kept in the religious institutions.