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[Cites 0, Cited by 0] [Section 391(2)] [Section 391] [Entire Act]

State of Goa - Subsection

Section 391(2)(o) in The City of Panaji Corporation Act, 2002

(o)the preparation of plans and estimates for work partly or wholly to be constructed at the expense of the corporation and for the preparation, and periodical revision of maps and registers made under section 77 and for the authorities by which and the conditions subject to which such plans, estimates, maps and registers are to be prepared and sanctioned;