Section 51(2) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974
(2)The Corporation shall, in addition to the audit report referred to in section 25, furnished to the State Government an annual report on its working, as soon as may be after the end of each financial year, in such form and detail as may be prescribed, and a copy of the annual report shall be placed before the Legislative Assembly, as soon as may be, after it is received by the State Government.
