Section 21 in Mother Teresa Women's University Act, 1984
21. Academic Committee to review the broad policies and Programmes of the University:-
Subject to the other provisions of this Act, the Academic Committee shall have the following powers and functions, namely:-(a)To assist the Vice-Chancellor and the Executive Council on Academic Programmes of the University and to suggest measures for the improvement and development of the University;(b)To advice the Chancellor in respect of any matter which may be referred to it for advice; and(c)To exercise such other powers and perform such other functions as may be prescribed by the statutes.
