Gujarat High Court
Rudabhai Gagjibhai Bharwad (Bamba) vs Special Secretary (Appeals) on 13 November, 2019
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
C/SCA/15349/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 15349 of 2016
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RUDABHAI GAGJIBHAI BHARWAD (BAMBA) & 2 other(s)
Versus
SPECIAL SECRETARY (APPEALS) & 12 other(s)
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Appearance:
MR VIMAL A PUROHIT(5049) for the Petitioner(s) No. 1,2,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 1,10,11,12,2,3,4,7,8,9
UNSERVED EXPIRED (N)(9) for the Respondent(s) No. 13,5,6
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CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 13/11/2019
ORAL ORDER
Draft Amendment is allowed. Learned advocate for the petitioners to carry out the amendment, forthwith.
Registry to list this matter under the caption 'For Orders' on 20.11.2019.
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