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Gujarat High Court

Rudabhai Gagjibhai Bharwad (Bamba) vs Special Secretary (Appeals) on 13 November, 2019

Author: Vipul M. Pancholi

Bench: Vipul M. Pancholi

          C/SCA/15349/2016                                        ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 15349 of 2016
==========================================================
       RUDABHAI GAGJIBHAI BHARWAD (BAMBA) & 2 other(s)
                            Versus
           SPECIAL SECRETARY (APPEALS) & 12 other(s)
==========================================================
Appearance:
MR VIMAL A PUROHIT(5049) for the Petitioner(s) No. 1,2,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 1,10,11,12,2,3,4,7,8,9
UNSERVED EXPIRED (N)(9) for the Respondent(s) No. 13,5,6
==========================================================
  CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
                     Date : 13/11/2019
                      ORAL ORDER

Draft Amendment is allowed. Learned advocate for the petitioners to carry out the amendment, forthwith.

Registry to list this matter under the caption 'For Orders' on 20.11.2019.

(VIPUL M. PANCHOLI, J) piyush Page 1 of 1 Downloaded on : Thu Nov 14 23:45:50 IST 2019