Section 2(10)(b) in The Asansol Municipal Corporation Act, 1990.

[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

(b)in which milk is kept for purposes of sale or used for manufacture or preparation for sale of-

(i)butter, or

(ii)ghee, or

(iii)cheese, or

(iv)curds, or

(v)dried, sterilised, condensed or toned milk, but does not include-

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