Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Manipur - Subsection Section 5(xvii) in Manipur Technical University Act, 2016 (xvii)to receive finds for collaboration programmes from foreign agencies subject to any Act, rules and regulations of the Central Government and the State Government in that behalf;
