Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(5) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005 (5)The office of the Member-Secretary shall be the secretariat of the District Level Authority and shall act as the nodal office.
