Andhra Pradesh High Court - Amravati
N Nagarjuna Reddy vs The Indian Oil Corporation Limited on 12 January, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: WRIT PETITION No.1096 of 2024
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
1. 12.1.2024 NJS, J
W.P. No.1096 of 2024
Heard Mr.P.Nagendra Reddy, learned
counsel for the petitioner.
Also heard learned Standing Counsel
for the Indian Oil Corporation Limited
representing the respondent Nos.1 to 3, who
placed reliance on the decision of the Hon'ble Supreme Court in Manish S. Pardasani v. State Excise, (2019) 2 SCC 660, and contends that the writ petition is premature.
List the matter on 08.2.2024 for filing counter.
_______ NJS, J vasu