Supreme Court - Daily Orders
M/S Dyna Technologies Pvt.Ltd. vs M/S Crompton Greaves Ltd. on 10 December, 2018
Author: Indu Malhotra
Bench: Indu Malhotra
ITEM NO.1 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2153/2010
M/S DYNA TECHNOLOGIES PVT.LTD. Appellant(s)
VERSUS
M/S CG POWER AND INDUSTRIAL SOLUTIONS LIMITED
(FORMERLY CROMPTON GREAVES LTD. Respondent(s)
IA No.155679/2018-Application to bring Vakalatnama/appearance for
recording and change of Advocate on Record
Date : 10-12-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
[IN CHAMBERS]
For Appellant(s) Ms. Diksha Rai, AOR
Ms. Palak Mahajan, Adv.
Mr. Ishan bisht, Adv.
Mr. Ramkrishna Veerendra, Adv.
For Respondent(s) Mr. Ashok Kumar Jain, Adv.
Mr. Pankaj Jain, Adv.
Ms. Priyanka Das, Adv.
Mr. Bijoy Kumar Jain, AOR
Ms. S. Ramamani, AOR (NP)
UPON hearing the counsel the Court made the following
O R D E R
IA No.155679/2018
Vakalatnama/Appearance filed by Mr. Bijoy Kumar Jain is taken on record as he has obtained the signature on behalf of the sole respondent to represent him in these proceedings.
Interlocutory Application is, accordingly, allowed.
Signature Not Verified Digitally signed by POOJA ARORA Date: 2018.12.13 17:41:56 IST Reason: (POOJA ARORA) (CHANDER BALA)
COURT MASTER BRANCH OFFICER