Section 90(1)(k) in Uttarakhand Panchayati Raj Act, 2016

[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

(k)has been sentenced to imprisonment for a term exceeding three months under the U.P. Excise Act, 1910 (as applicable to the State of Uttarakhand);

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