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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(1) in ICFAI University Act, 2003

(1)The Board of management shall consist of: -
(a)The Vice-Chancellor;
(b)The Registrar;
(c)Four persons, nominated by the ICFAI, Hyderabad;
(d)Two Deans of the faculties as nominated by the Chancellor;
(e)Principal Secretary/Secretary to the State Government in the Higher Education Department or his nominee not below the rank of Joint Secretary to the State Government.
The Vice-Chancellor shall be the Chairperson of the Board of management and the Registrar shall be the secretary of the Board of Management.