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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(b) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

(b)the nature and extent of the respective interests of such persons and the conditions or liabilities (if any) attaching;