Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(14)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(14)(c) in THE COASTAL AQUACULTURE AUTHORITY (AMENDMENT) ACT, 2023

(c)removal or demolition of any structure;