Section 2(i) in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968

[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968

(i)"transferred territories" means,--

(i)in relation to the State of Bihar, the territories transferred by this Act from that State to the State of Uttar Pradesh, and

(ii)in relation to the State of Uttar Pradesh, the territories transferred by this Act from that State to the State of Bihar;