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[Cites 0, Cited by 0] [Section 2] [Entire Act]

International Treaty - Subsection

Section 2(c) in International Copyright Order, 1999

(c)“Phonograms Convention Country” means a country which has either ratified, or accepted, or acceded to the Convention for the Protection of Producers of Phonograms against Unauthorized Duplication of their Phonograms, done at Geneva on the twenty-ninth day of October, one thousand nine hundred and seventy-one, and includes a country mentioned in Part V of the Schedule;