Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 2 in Telangana Absorbed Enclaves Act, 1951 2. Definitions. - In this Act,-(a)"date of transfer" means the 25th day of January, 1950, and(b)"enclaves" means the areas specified in the first column of the Schedule to this Act.
