Karnataka High Court
Md. Moyin S/O Md. Moulasab vs Gangavathi Sugars Ltd., on 29 November, 2012
Author: L.Narayana Swamy
Bench: L. Narayana Swamy
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 29TH DAY OF NOVEMBER, 2012
BEFORE
THE HON'BLE MR. JUSTICE L. NARAYANA SWAMY
COMPANY APPLICATION NO. 383/2012
IN
COMPANY PETITION NO. 66/1997
BETWEEN:
1. Md. Moyin, S/o Md., Moulasab
Aged about 56 years
Occ: Weigh Bridge Assistant
Worker, GSL Pragi Nagar
Gangavathi, District Koppal
2. J. Konappa
S/o Hanumanthappa
Age 56 years
Occ:
3. Channabasappa
S/o Narayanappa
Age 52 years
Occ: Weigh Bridge Agri. Section
Rt. GSL Gangavathi,
District Koppal
4. Umesh Babu,
S/o Narayanappa
Age 51 years
Occ: Procoo Dept.,
Rt. GSL Gangavathi,
District Koppal
2
5. T. Rudrappa,
S/o Doddabasapp
Age 46 years
Occ: GSL Worker
Agri. Section at Pragati Nagar
Gangavathi, District Koppal
6. Kalyanabasava,
S/o Nagappa
Age 46 years
Occ: GSL Worker
Agri. Section at Pragati Nagar
Gangavathi, District Koppal
7. Y. Rudrappa
S/o Gidappa
Age 54 years
Occ: GSL Yard Supervisor,
Pragati Nagar
Gangavathi, District Koppal
8. Subash Jyoshi
Age 56 years
Occ: GSL Worker
Pragati Nagar
Gangavathi, District Koppal
9. Kumaraswamy,
S/o Amarayya
Age 51 years
Occ: GSL Agri. Section
Pragati Nagar
Gangavathi, District Koppal
10. Durgarao,
S/o Ramarao
Age 51 years
Occ: GSL Lab Chemist
Pragati Nagar
3
Gangavathi, District Koppal
11. M. Malleshappa,
Occ: GSL Agri. Section
Pragati Nagar
Gangavathi, District Koppal
12. Goolappa,
S/o Boolanna
Age 55 years
Occ: W.B. Clerk,
GSL Pragati Nagar
Gangavathi, District Koppal
13. Srinvas Koushik,
S/o Prahladhrao
Occ: W.B. Assistant
Pragati Nagar
Gangavathi, District Koppal
14. Raghavendra Rao
S/o Rama Rao
Age 48 years
Occ: GSL worker
Pragati Nagar
Gangavathi, District Koppal
15. Gopal Hiriyar,
S/o Ramachandrappa
Age 52 years
Occ: W.B. Assistant,
GSL Pragati Nagar
Gangavathi, District Koppal
16. Karibasayya,
S/o Basalingappa
Age 49 years
Occ: W.B. Assistant
G.S.L., Pragati Nagar
Gangavathi, District Koppal
4
17. K. Ramajianayalu,
S/o Rangayya. K
Age 60 years
Occ: Mazdoor
GSL Centigrade Operation
Pragati Nagar
Gangavathi, District Koppal
18. Kalappa Badigara,
S/o Pampapathi
Age 50 years
Pragati Nagar
Gangavathi, District Koppal
19. T. Nagaraj,
S/o Venkobayya
Age 50 years
Occ: Lab Boy
G.S.L., Pragati Nagar
Gangavathi, District Koppal
20. K. Hanumantha Reddy
S/o Rama Reddy
Age 54 years
C.F. GSL
Pragati Nagar
Gangavathi, District Koppal
21. Satyanarayan Deshpande,
S/o Sushilendra Rao
Age 53 years
R/o Sriram Nagar,
Gangavathi, District Koppal
22. Manohar.R,
S/o Ramarao,
Age 49 years
H.No. 41/E, Ayodhya Colony
Post: Sriramanagar
5
Gangavathi, District Koppal
23. Narasingarao,
S/o Ramarao
Age 57 years
Post: Sriramanagar
Gangavathi, District Koppal
24. Chandrasha. H. Gotagi
S/o Hanumanthappa
Age 53 years
Post: Gotagi,
Tk: Gangavathi, Dist Koppal
25. Mahabaleshwar,
S/o Virupakashappa Desai
At Post: Kanasalgiri
Tk: Gangavathi,
Dist Koppal . .. Applicants
(By Sri. Shivakumar Kalloor, Adv., for P2 to P5
Sri. Ashok Patil, Adv., for P1)
AND:
Gangavathi Sugars Ltd.,
Gangavathi,
(Under Liquidation)
By Official Liquidator,
Bangalore. ... Respondent
This company application is filed under Section
529 A R/w Rule 6 & 9 of the Companies (Court) Rules
1959, praying to allow the above application and direct
the respondents and the liquidator to pay all arrears
and claims of the Petitioners including the benefits to
the applicants, in the ends of justice and equity; and
etc.,
6
This company application coming on for orders,
this day, the court made the following:-
ORDER
The learned counsel for the applicant submits that the prayer in the application had become infructuous, since the claim application in OLR requires to be considered.
2. Accordingly, the application is hereby dismissed as having become infructuous.
Sd/-
JUDGE HR