Section 32(1)(d) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

(d)the powers and functions to be exercised and discharged by the Governing Body and Chairman under sub-section (2) land (3) of section 10.

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