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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The East Punjab Molasses (Control) Act, 1948

(2)[ The provisions of sections 102 and 103 of the Code of Criminal Procedure, 1898, relating to search and seizure shall, so far as may be, apply to search and seizure under this section.] [Substituted vide Punjab Act 23 of 1973.]