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Andhra Pradesh High Court - Amravati

The Retired Electricity Employees ... vs Aptransco on 7 September, 2022

      HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.17715 of 2022

                      PROCEEDING SHEET

Sl.                                                                 OFFICE
      DATE                         ORDER
No.                                                                  NOTE
3.  07.09.2022 Dr.KMR,J

                     Learned   counsel   for   the   respondents

sought time for filing counter affidavit, post on 21.11.2022.

____________ Dr. KMR,J KK