Andhra Pradesh High Court - Amravati
The Retired Electricity Employees ... vs Aptransco on 7 September, 2022
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.No.17715 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
3. 07.09.2022 Dr.KMR,J
Learned counsel for the respondents
sought time for filing counter affidavit, post on 21.11.2022.
____________ Dr. KMR,J KK