Section 41(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 41(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)at the request of the Zila Panchayat and for such time and on such terms as may be agreed to place at the disposal of the Zila Panchayat the services of any of its servants; and

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State of Uttar Pradesh - Subsection

Section 41(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961