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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1) in Himachal Pradesh Electricity (Duty) Act, 2009

(1)The State Government may, in public interest, by notification in the Official Gazette, exempt any licensee, consumer or person from the payment of the whole or part of the electricity duty for such period and subject to such conditions as may be specified in such notification.