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Union of India - Section

Section 9 in The Plantations Labour Act, 1951

9. Conservancy .-

(1)There shall be provided separately for males and females in every plantation a sufficient number of latrines and urinals of prescribed types so situated as to be convenient and accessible to workers employed therein.
(2)All latrines and urinals provided under sub-section (1) shall be maintained in a clean and sanitary condition.