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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Telangana - Subsection

Section 147(1)(a) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)refuses, neglects or fails to comply with the provisions of sections 43, 56 or 133;