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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(1)The Chancellor shall have the right to cause an inspection, to be made by such person or persons as he may direct, of -
(a)the Vishwavidyalaya, its buildings, laboratories, libraries, museums, workshops and equipment;
(b)any college, institution or hostel maintained by the Vishwavidyalaya;
(c)the teaching and other work conducted or done by the Vishwavidyalaya; or
(d)the conduct of any examination held by the Vishwavidyalaya.