Madhya Pradesh High Court
Ajay Singh vs The State Of Madhya Pradesh on 8 November, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-47194-2021 The High Court Of Madhya Pradesh MCRC No. 47194 of 2021 (AJAY SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 08-11-2021 Parties through their counsel. Case diary is not available. Ms. Papiya Ghosh, learned Panel Lawyer prays for time to produce the case diary.
Let case diary be made available positively on the next date of hearing.
State is also directed to inform the prosecutrix regarding presentation of this case.
List in next week.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2021.11.09 15:56:10 +05'30'