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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(5) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(5)Procedure for determining the authorisation of persons for the purpose of casting a vote on behalf of a Sports Association may be as prescribed in the Bye-laws of a Sports Association.