Bombay High Court
Dattatray Bajrang Naik vs Union Of India Through The Secretary, ... on 3 April, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
(51)-WP-7038-22 & 12693-18.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally
signed by
BALAJI
WRIT PETITION NO.7038 OF 2022
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL Date:
2023.04.05
10:22:46
+0530 Dattatray Bajrang Naik ..Petitioner
Versus
Union of India & Ors. ..Respondents
WITH
WRIT PETITION NO.12693 OF 2018
Union of India & Ors. ..Petitioners
Versus
Dattatray Bajrang Naik ..Respondent
Mr. Sandeep Phatak for the Petitioner in WP No.7038/2022 & for
Respondent in WP No.12693/2022.
Mr. Parag Vyas i/by Vinod Joshi, for the Petitioners in WP
No.12693/2018.
Mr. Rui Rodrigues a/w A. A. Garge, for the Respondents in WP
No.7038/2022.
CORAM : S. V. GANGAPURWALA, ACTING CJ &
SANDEEP V. MARNE, J.
DATE : 3rd APRIL, 2023 P.C.
1. Adjournment is sought on behalf advocate for the petitioner in Writ Petition No.7038 of 2022.
2. Stand over to 8th June, 2023.
[SANDEEP V. MARNE, J.] [ACTING CHIEF JUSTICE]
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