Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30(3)(c) in Himachal Pradesh Co-Operative Societies Rules, 1971

(c)the meeting where the quorum declines after its proceedings have started shall be deemed to be a meeting with appropriate quorum.