Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(22) in The Railway Protection Force Rules, 1987

22.1Subject to the provision of rule 21, the command, supervision and administration of the Force at the union level shall vest in the Director-General who shall be responsible for the efficient functioning and management of the force in accordance with the provisions of the act and these rules.