Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(b) in The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987 (b)obstructs any officer or person in the exercise of any power conferred, or in the performance of any duty imposed, on him by or under this Act;
