Section 313 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980
313. Applicability to other proceedings:
- The provisions of these Rules may be applied to proceedings before the Courts, including Family Courts constituted under Family Courts Act (66 of 1984), while dealing with matrimonial, maintenance and child custody disputes, wherever necessary, in addition to the rules framed under the Family Courts Act, (66 of 1984).
