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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(b) in Gram Panchayat Water Supply and Sanitation Committees

(b)Delay of more than 60 days, without valid reasons, in releasing Programme funds by the third party in spite of the first and second parties successfully fulfilling all the conditions for releasing the payments.
(ii)The third party can terminate the Mou on the occurrence of one or more of the following events after reasonable notice :