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[Cites 0, Cited by 3] [Section 60] [Entire Act]

State of Kerala - Subsection

Section 60(1) in Kerala University Act, 1974

(1)Not withstanding anything contained in any law or in any contract or other document, the Conditions of service of teachers of private colleges, whether appointed before or after the commencement of this Act, including conditions relating to pay, pension, provident fund, gratuity, insurance and age of retirement, shall be such as may be prescribed by the Statutes.