Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 623 in Police Regulations, Bengal , 1943

623. Personal diaries. [§ 12, Act V, 1861].

- All officers of the department shall submit personal diaries which shall comprise a brief record of their movements day by day together with separate sheets describing the work done upon each enquiry or investigation on which they are engaged. The diaries shall be in B.P. Form No. 136. When officers are required to conduct investigations in person they shall submit case diaries prescribed under section 172 of the Code of Criminal Procedure and need not submit enclosures with personal diaries.