Bombay High Court
Sinhgad Technical Education Society vs Pune Municipal Corporation And Ors on 15 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3913 OF 2016
Sinhgad Technical Education Society ....Petitioner
V/S
Pune Municipal Corporation And Ors. ....Respondent
WITH WRIT PETITION NO. 1738 OF 2016 Sinhgad Technical Education Society ....Petitioner V/S Pune Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 3009 OF 2012 Sinhagad Technical Education Society ....Petitioner V/S Pune Municipal Corporation Through The ....Respondent Commissioner Corporation Bhavan, & Ors.
WITH WRIT PETITION NO. 3914 OF 2016 Sinhgad Technical Education Society ....Petitioner V/S Pune Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 3915 OF 2016 Sinhgad Technical Education Society ....Petitioner Page 1/2 ::: Uploaded on - 15/01/2019 ::: Downloaded on - 16/01/2019 10:53:08 ::: V/S Pune Municipal Corporation And Ors. ....Respondent Mr.Amod Eklaspur i/by.Sukand Ravindra Kulkarni for Petitioner.
Mr.A.I.Patel -AGP for the State.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 15th January, 2019 P.C. :
At the request of learned advocate for the petitioner, Stand over to 18/02/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 15/01/2019 ::: Downloaded on - 16/01/2019 10:53:08 :::