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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(4)(b) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(b)The Dean, Faculty of Post-graduate studies shall co-ordinate postgraduate studies in all Divisions/Departments/Colleges and the units of the University.