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Patna High Court - Orders

Allengers Medical Systems Ltd. vs The State Of Bihar & Ors on 25 April, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

           Patna High Court CWJC No.941 of 2017 (4) dt.25-04-2017




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Civil Writ Jurisdiction Case No.941 of 2017
                       ======================================================
                       Allengers Medical Systems Ltd.
                                                                             .... .... Petitioner/s
                                                          Versus
                       The State of Bihar & Ors.
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     :   Mr. Vishwajeet Kumar Mishra
                       For the Respondent/s       : Mr. Chitranjan Sinha-PAAG 2
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                       ORAL ORDER

4       25-04-2017

As prayed for, let this case be listed on 1st May 2017.

(Shivaji Pandey, J) Mahesh/-

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