Smt Sujatha Subramanya vs Lotus Printers Private Ltd on 25 June, 2009

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Karnataka High Court

Smt Sujatha Subramanya vs Lotus Printers Private Ltd on 25 June, 2009

Bench: Jawad Rahim

$3'?v$¥=§.: fviiﬁifiziﬁélurﬁﬁﬁ GQWDA ASSTS) '1 Efﬁi T?1'E i-§IG?'§ CGURT OF' KARNATAKA ﬁx"? Béféﬁéiﬁﬁé-._v -

DATED THIS THE 25?" my 0:: JUNE zcééé' '     .

SEFORE

ma Hczs'~é*B:.§ MR. msncia .J'ﬁ':'v%!Aﬁ".'Q"'F'$i'.'§'I::F.;" & ~ 7 gaggga m'g*%;;,;"§5g ;".§.ﬁ§ V aavweaa ; A 1 5 T5i.33AT%-SA SifSF;Af*§AN?:'.ﬁa vsrzca :4 Si}$RA£v'¥Af'si'¥1i.'2 ' ASE: 42. YEARS P,§~'€.$?R§.ET R.i£)§ L w,«*s' GE.?ééZk£S%_'é Pi.338i.:$§r'iERVS'~7'_}-_ % agxr 13:15: 235,, % B,.€.=':i s.;'-*a+':%*»::;%u"r,_ 2&1'-E;-.STA7G.E;v.ATTI§UPPE v:JAvAmAa;,A,a, B_AB3G[1RLC$REf360L¥4Q xiv? s§5sRz*~'x=ivw~i*:fA'«<%u M % 5.63 53.6. .fv3Li'féiRﬁs§*1i--'.=g3}§_H .ar.;E:; 4.5 YEAFES' , "

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;'5u"'% i.'»* : A %:£.-we :=Rm'£as FRZ'v'ATE LTD AA ¥'§A\1'I¥":'G ETS REG?) GP?-'ICE ﬁt"? Hi? 32:25, 21%} MAIN RQAEJ, SIR ¥"¥.\!. INDUSTRIAL TQWN Rﬁsiﬁsﬁiﬁfeﬁﬁﬁ BAN{5ALC:RE 16 RE? 53' ITS EXECUTIVE BIR,ECT{}R E**'§.D. §"'ATi'§_ RE3PGNDE?§'§' (BY Sri: C K Exi-%ﬁiRAF§EES%'v'ARﬁ'\N 8: LAW 8:. C€.'2,.,) 2 CRL.R,.?. ES mm 133.397 R./W 49: CR.?.C_4.B;Y..ﬁf°%iE Anssamm .505: was psrmomes. r=a.n:~zme TIriﬁeT""§Ti-5.15 HQHELE com? MAY 55 PLEASED "re SET _£§S'i9E;'~--T?¥.E_ 3i.§BG?*'sEf-5T Area 03:35?-. of CGNVICFION Ai~é&sEm'E:4cE_«LT * a"m.12.c:? He C.C.z'~£G,2?862;'66 an we F:§.;£.E.--Q'F T':-§VE«.)(°u'§ 1. ' Assam. a.:«a.:~4, BAN43ALQR.E cm ANAD"0RDER,..m';vEf._$.21i;.~Q3= ifé cam £»s<>.1-45523? ass: THE mag ;F3?;Ci::s':g:s3Ic*z:s4}Ar{§"r;:».' VIE} EANGALQRE CITY. ' V '?"%'1§s seiitiar: 'camin§ on far "a€i§%*z.issiét§' ?.hii:.upi5éy;":..iﬁ'evVaiinurt " L' mania the fcsilowing Cémvicted Vacc'useVd_ ' are.'- if:-3 .~'i<;;%zfi'§si:;:é*% aaainst we judgment in c'r§.:§,LiésS;5§?% §;';at<éd::j2 §4°.~i.1_$2608 an the me 9% iuﬁge, Fa?-'E__TFé§§§;V.¢¢u§f;.':3é:{;§§§éfijé'i:§f'y, cenﬁrmmg their _ I €ié'I'3\!i€%:§€2ﬁ__ ré€:é.ii§.z§g:i4,in'«C':£:,2.7E.52;¥36 éateé ?.i2.2B€:t'}' on the fife éf«)(VE ﬁﬁdfg' Sahgaiare City'.

fE%:e.__fpati£i'¢«r:....i§«vfisteﬁ fer Eﬁmiﬁﬁiéfi aﬁer" rsatice ti.- 'Vfe«2ﬁé:'j':.i§?:i+ccr::r3iairzaai. Learned ceunsei 3?': bath éiéjésé aré Céﬁﬁiiiéfiﬁq the ﬁatura éf éiﬁﬁuie raised arsé' ﬁﬁséiés 1}'¥'§éé aaairséi the Efﬁﬁuﬁﬁéé erﬁer, ihé V' §éi ?t.iQi"§H is aﬁmittéé ané by cenﬁerza faker'; am far fiaaé V' éiéswﬁai.

3, cératextuai facts are:

5 a::"nv§::i%ﬁ§ téée actzgsee' is reirzderea' urmustainabie, tﬁerefaré, seeks acczuittai.

'5. Te Eiéﬁféiﬁ ihéﬁé ﬁr§und$_,.....£e3r'r1e§'"'€.::i:;*1éé3¥fifaas raférreé ta 'iha ﬁétices i$$u&é ééé. tiéjej ~€i§'{'?e§¥E~3i:¥;"1'3¥;IV'?';: ":Iiﬁ€:€_' E>::,?22 and E:<:,.P"?. E>v:,F22: éséfaaeci 1:.5j.:::::z*:>£:e[ﬁ.:%;e:;a:kn£:s1e comigiainant has referreé ti: Vb__f:._,;'.€"-;i::';_e2:':_ i:ra':'2§~;a t iimf{s it had with time aéﬁuseé aﬁé éé:rﬁ'a.nc3ed{_i¥:s§S;L§§;4.80'-. mere is a reference made-Tie cfgeasgekg V':;e';:2,;%ii"%§iv_ 'f?§€J'.'§?«$5§§ dated 2'£',4.2ﬁs?n'5 _f.e:{r. R$;;_,:'"3.i1'$:,«€:zz'3i?;f~,.__4- :;'i..i.'?".'E;i:"'¥"'¥§{§ céurasei wéuid ":«Zs,8 54?-'e8i:§;:'«', .y'¥?':§.v§A§;f?!é"'§§f!§3§.3§ﬁéﬁ (":§":&€:§TL§é referred is is. F I ' far ?'{?s;.2,$z'§;'f§s?z£'3,j. 'i":~3_e§e~"ﬁre, it is 'not in cénfermify with 'V"«.._A::§a~L£;3i'a $2) :3? Eeétie-3*:~«~i38, 535,3. Act. ﬁijch ﬁﬁﬁiéﬁfiéﬁ car: i;:=*'éf_*a?s':s:é%,*2;_fi5e§'%w%,§":5 'view 64' tiwe fact that i..E'f':C§&§' ciause (5), an d'i§§;i_r":'§:*:§';_:":1*"r:§é?;r.":_%:2':*":a cheque, the faayee er Fmiéér in ﬂue cmzrse 2 (2E.I2q'i')*x,%Z'/b'L~i?{,.

is rerrgaiéféaf ta make 'éaymefzt sf tiae saié 3E'I""té;§¥*2i' ﬁg giviﬁg /'\ a»<L, :2¢ £i'§.~«g in writing. This 'siesauiﬁ imﬁiy unéeubteﬁiy, that 23% $3" the safaris 'saéé ameiami' refefé is the améurrf carvered uﬁﬁer the; ihéﬁﬁé. Hence, E??? ameant in exéess sf it éaﬁeﬁ are aéiéiéfiiﬁ 9:' éihéf' '£¥'§':"1S$§'.:'é§@ﬁS 'wiii mi ﬁe a (}92/ £5 netéce ii': ééﬁfﬁffﬁii? in ciauﬁe {5} cf ﬁectéisn 138e. "'?"h§s rsotica iherafcfe, reams tar be igmraé. Hcwe¥.éf4,'_»Vi%§'%§*:§$V. case, Eh: ztamipiainarst has aises reiieé an i:ir§g:-_~._ %:«:;tie:ije=.ﬁ5'ai*e*<§.. V' .Z§,6.2Qfr':'§. EX,F?.

6. The cshteraié sf Ex.P?"i%;iai§e it cigarVt%:é%Eéii_'i*:.a.$V ﬁaah aééfrassed iﬁéiviéi.:a%%'y' ﬁe the_;:é*t§ii€s;1§?s i':a§§i3 E%3:f9"r"r:':§';1§ them fhai twe c%1e§aé5"'*§sis;2_e€iL ;t¥;iéfri:*::i'*Q._§hE ccmpiainani my g-3_g'5,f.'ggg;..~. ﬁaiéﬁﬁs sheave ft}?

RS.1;2S,G§§}§'---,"§¥€j:§§.§ R$;3;?V§,ﬁ_§3€§;"5-Q §i:§%i'"p;re'2$a=:niatic;n, were d%sir1ér*;&::'*:;i'&§.A:fV:_';r ' i7t§"::a%;zaff'i~::ién€*y'"<3fwfi:r:és'. The ziémpiairzant éiaﬁ in tieés i'e'r"':':3s;V'."i~':§V$3a_§*agf;:;;:?: 2, referrers? is the banker's ar:é§rsemé';*:i ané E:;»aA$e::'«.§i"$. actian tars z:a§¥ arm; the accused i@v.':jr§'i:a§§:;s2: Qiifiéi i7§'i&....E«i'ﬁﬁiIﬁi cmier'-ad under' the czﬁeaues. L' Féfagrssafi ;;.::':1 ----rr':ere reiavarst which spéiis {east that it": View é:?€ §E3i§én.;;ii::;_%..?'véf tha cheqijas, we ﬁéméiaiﬁéﬁi had rm e§€§"as::§;:g%:v ta: caii upen the aécuseﬁ ta "$33: the amsuﬁi :Vé:ie§*eé urzﬁer the iheaueé tetaiiing Rs,3,}"5,:'.1'z{iQ;'-- wﬁnin E. $3 ﬁayg, '?

Tr'. Therefaxre, Efx,P? is the ﬁﬁiiée €23: Wﬁiﬁf? iha a:::_2.:*$eé were caiiad iéﬁéﬁ is gay the ammzﬁt mveree' E3f§€§é.§§°'--. tf"--zV;& cheques ané thefrefare, it méetg the teai:i§4é:"r'Ié§i'i;i'&:~.'<{§5§é:.JA* §":§i§£."'".€-'.2 éaied i1,,5.l&{3i}§ was Fiﬁ? aﬁéré:$$eé"i é":§*§.'e}, $*.{';fi4§.£tS&é_V ' but is their §:'<:2f§ri&ta2~""=;r> r:¢;'::?:'¢&:é%'_é':i,*~" 55:3" s3Ei'$é_f.':§§'TE:

PQELESEERS, Far 33% pa3rp0sé.$'ar:d i:*:'i:er:t, _E§i.,P?i._jE*':a..«3 Eager: r L' maﬁa thé 'aaﬁis. aeasfrzaé c¢u.ré§$i 'fer ihé«.i,5= ei§f§%5er3@s'§ is imahie ta ﬁéiﬁt out 'a:rig.i':afi:*:11it§'-- Qiﬁb"'the gaié ﬁiziice. T§"'¥é¥'&f{'"3¥'é, traaifirzg E";siA.'F'??~é:7;$ t%:Aﬁe.._sfa:i1.§§:z:*§i frmiiée under §§3'u'S& :12; __r:x--f__f*:'.I_«.-- Act, ﬁé have té exarruiﬁe ...K _ xrsnethiar the fatinéi-:fzi;'1zLV§éi:f:€.:'?::is,¥a«.€~.._éregaﬁtad in time, 3 m ><i » ":3 ' ml '£133'i:eé;fg"i::.§Esputatviv serveﬁ are the accuseci é:1_"3'«:..6,2'fsav§. ""{'§""2€......¥:r:'.«i?'r'1'£L'v§ai':'et iiaving been praaerziaé 13?:

'£$;'3,2a_£éé,'g'=.ai?e%i_ 'within 3&3 days frsm the éate $2' éefaazit c7:::%:1*s*ﬁétt'ea*§--'fji:"3?:=the atcusaé, is "waif within timé. Qﬁﬁé ii §§ giméégsfg 7iir';a{'tIr":e ﬁéfﬁﬁiéiﬁi is ﬁféﬁéﬁiﬁé wiiﬁéh 3% éavsy as étééégij éaie wﬁaiﬁ ﬁaisma reiessarét. The gréanﬁ zsrgetz? hajsﬁéiars ta 'mag, hy aaiéuiating time ﬁate sf Tﬁrféﬁeftiaiiﬁlﬁ <72? Wihe campiaini fram the ﬁate G-f éafiiéf' notice 63:2-6 ,5."'.6ﬁé.. Since we have ézeié fhat the fiéiiﬁé siaieé 0197/ 1 [ml 3 §.3.§=26G5 was sf he avaii' arzé thé £21152 :3? actim': haﬁ ':3 *se camwieé at: iha basis; éf §x.??', there i§ 3§S€3§2.§'§'é'§'§f 'rm: éaay in fiifﬁa the mmpiaint.

3 'me reexi: Qrmziﬁé Eé tﬁat iﬁé_§€3.?f§;i33éi§§§§'§i"§;$:fsf§ﬁ?i€i3 t€;_V ' be gregerateﬁ by its executive :"ﬁ;i?'£? €i;€'.:7f,15?? '¥v§,:{3;'?ai§§V;

tiwuafz he terréereé evidez2t}e ,"--~.§1e E13-ﬁt stgithé auiiwrization issueé :3 him §:'1_____ii'_r*s»§$_ ':§§ar§.'*«._Th§v§; graurzé magi 3:39 faii becauﬁe"'*aa5c§:éipa;:_r:§; 3 juriétic gcaemcn feﬁéﬁtefeé enﬁer vt%*:&:.~C,'e,:s;r".r:"::";."2a:i';§§$_'ﬁ;:t,{"'~.§:%a$ a (£3 jare ¢§2=:=z§ia§'z':a';':_.4:...¥.::jr' é°§:f€::%_._V_a:;:?}:a_a1s%e;s ?f_:-i';§_.i I'zi E §4'VIVf. Fm' caaéuci sf §m§ec"i;:tE§%ﬁ, ifkzééV'isg 'i:a:é"'zésﬁrésentéd by its Eiéiﬁériﬁéé éﬁéﬁi er: Erzahavﬁihg ¥:§i_ré:::;i:z";:;", as ihé tam may be. in tfze insiafjrfsftasef §'ir~i §g%_¥ ._;'f:r,Paté§ $5 éasaribeﬁ as; the executive :::.f gzéﬁmafsy which fact is mt éiﬁbijiéé ﬁg; the 'ualaiégs.-3:35,' "_jW§éé§ they éiséute is that be 536 mi $13123 g a;si§é'@:fEéa;%£§'é% frcm ether éiretiers is ¥"&§:'s?E'éSE"{?f if? the CESE. ;.,T§=zi:*e._%ss£:e §"?§§ been Cﬁﬁﬁidéféﬁ by the age): szmsri $2': tha M 5% ﬁﬁifiﬁﬁﬁi. swam. znmzsmzas ""€;ﬁRP§&ﬁ;Tiﬁ?-i £75. 1:, SEEXTE (ﬁ§T $1' iiﬁiﬁi zaasﬁ) 3.1-W6 i-iﬁﬁﬁziﬁ st 4232} Whareirz tﬁe 3&2: C€}i.2¥""i ﬁéeﬁéars 39?, Cr.P.C. '§'*:':éraf';'é, E ﬁﬁéiiﬁé ﬁe atcawt this gm:s::s3., :1, in the resuit, ﬁre mtitiéﬁ faiis 3316 $3 3CC§f§§?£--§§"§i ﬁésmisseé. T"& imauérseﬁ fifﬁéf pasged by the tr¥Véi__"é:s:iVi:rf;is"-« V. afﬁrmegf, 15:? thig 3:593; ieameﬁ wuirzsei far ti';é :2:§eti:%VéVﬁé*s f ' féﬁtﬁaﬁiﬁ that same rea$$2"za:¢ie tiﬁ*£é"'aé_ §;*¢f3¥T1<f';Ié§ ﬁ .i!i?V't;:f'*3 'I. ﬂi' aéiiéﬁéé is tﬁrnpiy with ihéjﬁE'§é¥'.__i'§:f§é¥'¢Z'¥i?i§~ A§E§1§é%E_§§E.L "

Learneé ceuﬁaei far the rés§e:r;--::§éa1f'£ iéavwéé 'ifrét :'if: a%it'ér? ta ihe caurt T'ai<§r:§ Viﬁic ::§'éé5'E:ﬁi'e%é'-i-§.§?r; :a%i"~atte":1ciin§ cifﬁumgiaszces, the raquéét.'is"*a§?:£.f;Vae§3ié~:i';'VV. "??_'i§t%cners am grarztea' Ewe menths iij:=s"z_fe7' '5%:=:::*3f:V:t1c:i:*aj3rA,___ as _'T&&%.§&$ie§, is "await the "amtnmi, %%%%% §.Iudge

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