Section 17A(5) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
(5)The application for claiming the amount specified in sub-clause (1) shall be in [Form-K] [Substituted by G.O. Ms. No. 109, L&E (1-2), dated 29th November 2002 (w.e.f. 18-12-2002). ['Form L' was changed to 'Form K' vide erratum Letter No. 8169/1-1/2004-2, L&E, dated the 16th April 2004, published in the Tamil Nadu Government Gazette, Part II, section 2, Issue No. 18 dated the 12th May, 2004 at page 215].] and shall be accompanied by an original certificate issued by a Registered Opthalmist (with date) and original cash bill towards the purchase of spectacle.]]
