Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 368] [Entire Act] Union of India - Subsection Section 368(3) in Constitution of India, 1950 (3)[ Nothing in article 13 shall apply to any amendment made under this article.] [Article 368 renumbered as Clause (2) thereof and Clause (3) inserted by the Constitution (Twenty-fourth Amendment) Act, 1971, Section 3.]
