Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(6) in Karnataka Nurses, Midwives and Health Visitors Act, 1961

(6)The licensing authority may authorise any of its officers to perform any of the duties conferred on it by this section.