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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(3)(b) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(b)Upon such transfer, the employees shall, with effect from the date specified in the order under this sub-section, be the employees of the University and shall cease to be the employees of the former University: